Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Assam - Subsection Section 45(2) in Assam Opium Rules (2)When a licence is cancelled or suspended under sub-rule (1), clause, (a), (b), (c) or (d), the Deputy Commissioner, may cancel any other licence, permit or pass granted to such person under the Act.
