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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Karnataka - Subsection

Section 44(6) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(6)On receipt of application under sub-section (2), it shall be placed before the Board for consideration. The Board on consideration of each of the applications for affiliation shall direct a local inquiry to be made by a local inquiry committee:Provided that the local inquiry committee shall consist of at least one person belonging to the scheduled castes or the scheduled tribes.