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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xliv) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xliv)delegate by Regulation any of its powers to Kulpati, Registrar or such other officer of the University or a committee appointed by it as it may deem fit.