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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 25(2)(c) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(c)If the institution is proposed to be set-up in an accommodation/ building or land donated by the Donor, in such cases the legal documentary evidence to support the gift deed shall be produced.