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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(3)(k) in Faridabad Complex (Regulation and Development) Act, 1971

(k)any other matter which is necessary for the proper planning of any controlled area and for preventing buildings being erected or re-erected haphazardly in such area.