Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(h) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004 (h)words and expressions used and not defined in this Regulation but defined in the Act shall have the meanings as assigned to them in the Act.
