Delhi High Court - Orders
Imperia Structure Ltd & Ors vs M/S Ambawatta Buildwell Pvt Ltd & Anr on 15 July, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS)(COMM) 37/2019 & CM APPL. 35294/2022
IMPERIA STRUCTURE LTD & ORS .....Appellants
Through: Mr. P.S. Bindra, Sr. Adv. with Mr.
Tushar Sharma and Mr. Sachin Jain,
Advocates.
versus
M/S AMBAWATTA BUILDWELL PVT LTD & ANR
.....Respondents
Through: Mr. Nishant Kumar, Mr. Archit Relan
and Mr. Deepanshu Dhama,
Advocate.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 15.07.2025
1. Learned Counsel for the Respondent states that the arguing Counsel in the matter is down with fever and therefore he is unable to appear in Court today.
2. Learned Senior Counsel for the Appellants states that the matter was fixed today only for the reason that the execution is coming up on 21.07.2025.
3. The fact that the matter is pending be apprised to the learned Single Judge.
4. List on 19.08.2025.
SUBRAMONIUM PRASAD, J.
HARISH VAIDYANATHAN SHANKAR, J.
JULY 15, 2025 hsk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/07/2025 at 22:38:28