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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(2)(g) in The Delhi Shops and Establishments Act, 1954

(g)the form of submitting a statement, the fees and other particulars under sub-section (1) of section 5, the manner in which the registration of establishment is to be made and the form of registration certificate under sub-section (2) of section 5, and form for notifying a change and the fees under section 5;