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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(e) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(e)be responsible for correct maintenance of the accounts of the Home. The Superintendent shall check the stock of various articles from time to time including the stock of medicines and ensure that everything is in order and that the relevant registers are properly maintained;