Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(4) in The Punjab Security of Land Tenures Rules, 1956 (4)[ * * * *] [Omitted vide, Punjab Government Notification No. G.S.R. 138, dated 3rd June, 1964.].
