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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Nagaland - Subsection

Section 12(1)(a) in Nagaland Forest Act, 1968

(a)by altering the limits of the proposed reserved forest so as to exclude land to sufficient extent of a suitable kind, and in a locality reasonably convenient for the purposes of the claimant; or