Section 129A(3) in The Orissa Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 129A] [Entire Act]

State of Odisha - Subsection

Section 129A(3) in The Orissa Motor Vehicles Rules, 1993

(3)[ The amount of Pollution Testing Fees in respect of the categories of vehicles shall be charged at the rate specified against each such category as mentioned in the Table given below-] [Substituted vide Orissa Gazette Extraordinary No. 1455 dated 10.10.2006.]

Sl. No.	Type of Vehicle	Revised rates(including cost of thecomputerised photo)
1	2	3
1	2 & 3 wheelers	Rs. 40.00
2	Light Motor Vehicle	Rs.60.00
3	Medium & Heavy Motor Vehicle	Rs.100.00

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State of Odisha - Subsection

Section 129A(3) in The Orissa Motor Vehicles Rules, 1993