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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2) in West Bengal Workmen's House-Rent Allowance Rules, 1975

(2)An application for copy under sub-rule (1) shall be in Form G and shall be presented in person to the Controlling Authority or shall be sent to him by registered post and shall the accompanied with a fee of seventy-five paise, which shall be paid in court-fee stamp affixed to the application.