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State of Telangana - Section

Section 8 in Telangana Village Police Act, 1974

8. Preservation in tact of scene of offence.

- The village police officer shall endeavour to the best of his ability to preserve in tact the scene of offence and finger and foot prints in case of murder, house-breaking, robbery, dacoity, rioting, accidental death or suicide until the police officer concerned arrives on the scene for investigation.