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State of Mizoram - Section

Section 36 in Mizoram Excise Rules, 1983

36. Grant of export pass.

- In the absence of any objection from the Commissioner, the Officer-in-charge of the distillery or bonded warehouse shall, after satisfying himself that the proper duty has been paid, grant an export pass authorising the export. The export pass shall be in triplicate in Miscellaneous Form No. 1 Series (General).