Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Ramji Lal Sharma vs State (Urban Development)Ors on 18 September, 2017

Author: M.N. Bhandari

Bench: M.N. Bhandari

 HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
                      JAIPUR


            S.B. Civil Writ Petition No. 15407 / 2017
Babu Lal Badaya S/o Lt. Sh. Gulab Chand Gupta, by Caste
Vaishya, Aged About 75 Years, R/o Plot No. 147, Gali No. 6, Barkat
Nagar, Tonk Phatak, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

            S.B. CIVIL WRIT PETITION NO. 15408/2017
Prathvi Singh Rathore S/o Sh. Mall Singh, Age about 60 Years, By
Caste Rajput, R/o Shop No. 45 Muktanand Nagar, Gopalpura
Byepass, Jaipur.(Raj.)

                                                    ...PETITIONER

                             VERSUS

1.   State of Rajasthan through Principal Secretary, Urban
     Development & Housing Department, Govt, of Rajasthan,
     Government Secretariat, Jaipur.

2.   The Commissioner, Jaipur Development Authority, Jaipur.

3.   The Conversion Officer, Zone No. 4, Jaipur Development
     Authority, Jaipur.

                                               ....RESPONDENTS

            S.B. Civil Writ Petition No. 15409 / 2017
Chauth Mal Kumawat S/o Sh. Jagannath Prasad, by Caste
Kumawat, Aged About 45 Years, R/o Shop No. 62 & 63,
Muktanand Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                    ----Petitioner
                              (2 of 13)
                                                  [ CW-15238/2017]




                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

            S.B. Civil Writ Petition No. 15410 / 2017
Smt. Saroj Sharma W/o Sh. Puroshottam Lal Sharma, by Caste
Brahmin, Aged About 58 Years, R/o Plot Plot No. 3, Muktanand
Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

            S.B. Civil Writ Petition No. 15411 / 2017
Smt. Krishna Kanwar W/o Sh. Mool Singh, by Caste Rajput, Aged
About 62 Years, R/o Shop No. 10 & 11, Muktanand Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.
                               (3 of 13)
                                                   [ CW-15238/2017]



                                                 ----Respondents

            S.B. Civil Writ Petition No. 15413 / 2017
Smt. Chanda Devi W/o Sh. Bhanwar Lal Kumawat, by Caste
Kumawat, Aged About 58 Years, R/o Shop No. 31, Muktanand
Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                 ----Respondents

             S.B. Civil Writ Petition No. 15419 / 2017
Madan Mahipal S/o Sh. Sitaram, by Caste Mahajan, Aged About 64
Years, R/o Plot No. 25, Jai Jawan Colony, Tonk Road, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

            S.B. Civil Writ Petition No. 15420 / 2017
Naresh Kumar Kumawat S/o Sh. Nanchi Lal Kumawat, by Caste
Kumawat, Aged About 45 Years, R/o Shop No. 59, Muktanand
Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
                                (4 of 13)
                                                     [ CW-15238/2017]



Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 15421 / 2017
Smt. Manju Sharma W/o Sh. Jagdish Narayan Sharma, by Caste
Brahmin, Aged About 58 Years, R/o Plot No. 222, Muktanand
Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                      ----Petitioner

                               Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                   ----Respondents

            S.B. Civil Writ Petition No. 15422 / 2017
Banwar Yogendra Singh S/o Sh. D.S. Rajawat, by Caste Rajput,
Aged About 40 Years, R/o Village Pipla, Tehsil Phaggi, Distt. Jaipur
(Raj.)

                                                      ----Petitioner

                               Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                   ----Respondents

            S.B. Civil Writ Petition No. 15423 / 2017
Dinesh Kumar Badaya S/o Sh. Babu Lal Badaya , by Caste
Vaishya, Aged About 47 Years, R/o Plot No. 147, Gali No. 6, Barkat
                               (5 of 13)
                                                  [ CW-15238/2017]



Nagar, Tonk Phatak, Jaipur (Raj.)

                                                   ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

             S.B. Civil Writ Petition No. 15424 / 2017
1. Rakesh Kumar Gupta S/o Sh. Kashi Ram Gupta, by Caste
Gupta, Aged About 45 Years, R/o Plot No. 3, Natraj Nagar, Near
J.P. Phatak Under Pass, Tonk Phatak, Jaipur (Raj.)

2. Subhash Gupta S/o Sh. Omprakash Gupta, by Caste Gupta,
Aged About 38 Years, R/o Shop No. 41, Muktanand Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioners

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

            S.B. Civil Writ Petition No. 15425 / 2017
Smt. Rameshwari Devi W/o Sh. Radheyshyam Gupta, by Caste
Gupta, Aged About 64 Years, R/o Plot No. A-283, Triveni Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
                              (6 of 13)
                                                  [ CW-15238/2017]



Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

             S.B. Civil Writ Petition No. 15427 / 2017
Ramji Lal Sharma S/o Sh. Gattu Das Mahant , by Caste Brahmin,
Aged About 63 Years, R/o 152, Muktanand Nagar, Gopalpura
Bypass Jaipur. Owner of Shop No. 2, Muktanand Nagar, Gopalpura
Byepass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                ----Respondents

             S.B. Civil Writ Petition No. 15478 / 2017
Dr. Vinod Garg S/o Sh. Satya Prakash Gupta, by Caste Vaishya,
Aged About 55 Years, R/o Plot No. 48, Muktanand Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

           S.B. Civil Writ Petition No. 15479 / 2017
Ramphool Meena S/o Sh. Shree Lal Meena, by Caste Meena, Aged
                               (7 of 13)
                                                   [ CW-15238/2017]



About 62 Years, R/o Shop No. 49, Muktanand Nagar, Gopalpura
Bypass, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

             S.B. Civil Writ Petition No. 15491 / 2017
Shambhu Dayal Agrawal S/o Sh. Mool Chand Agrawal, by Caste
Vaishya, Aged About 50 Years, R/o Plot No. 4. Joshi Colony, Barkat
Nagar, Jaipur (Raj.)

                                                    ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                 ----Respondents

             S.B. Civil Writ Petition No. 15492 / 2017
1. Surendra Mohan Sharma S/o Sh. Kalyan Narayan Sharma, by
Caste Brahmin, Aged About 46 Years, R/o 62, Pratap Nagar-III,
Glass Factory, Tonk Road Jaipur. Owner of Shop No. 24,
Muktanand Nagar, Gopalpura Byepass, Jaipur (Raj.)

2. Ramesh Kumar Sharma S/o Sh. Kalyan Narayan Sharma, by
Caste Brahmin, Aged About 52 Years, R/o 62, Pratap Nagar-III,
Glass Factory, Tonk Road Jaipur. Owner of Shop No. 23,
Muktanand Nagar, Gopalpura Byepass, Jaipur (Raj.)

                                                   ----Petitioners

                              Versus
                              (8 of 13)
                                                  [ CW-15238/2017]




1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

            S.B. Civil Writ Petition No. 15493 / 2017
Smt. Phoola Devi Kumawat W/o Sh. Nanchi Lal Kumawat, by Caste
Kumawat, Aged About 60 Years, R/o Shop No. 19, Muktanand
Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

            S.B. Civil Writ Petition No. 15494 / 2017
Gopal Kumawat S/o Sh. Nanchi Lal Kumawat, by Caste Kumawat,
Aged About 42 Years, R/o Shop No. 58, Muktanand Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                ----Respondents
                              (9 of 13)
                                                  [ CW-15238/2017]



             S.B. Civil Writ Petition No. 15497 / 2017
Smt. Aarti Sharma W/o Sh. Vaibhav Sharma, by Caste Brahmin,
Aged About 31 Years, R/o Plot No. 222, Muktanand Nagar,
Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

            S.B. Civil Writ Petition No. 15498 / 2017
Bhanwari Devi W/o Sh. Amar Chand Kumawat, by Caste Kumawat,
Aged About 54 Years, R/o Shop No. 1, Kumawat Traders,
Muktanand Nagar, Gopalpura Byepass, Jaipur. (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

              S.B. Civil Writ Petition No. 15499 / 2017
Amar Chand Kumawat S/o Lt. Sh. Bhanwar Lal Kumawat, by Caste
Kumawat, Aged About 57 Years, R/o 87, Prem Nagar-II, Gurjar Ki
Thadi, Jaipur. Owner of Shop No. 25, Muktanand Nagar, Gopalpura
Byepass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
                              (10 of 13)
                                                  [ CW-15238/2017]



Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                ----Respondents

             S.B. Civil Writ Petition No. 15500 / 2017
Rameshwar Prasad Sharma S/o Sh. Kalyan Sharma , by Caste
Brahmin, Aged About 45 Years, R/o Plot No. B-12, Shubash Nagar-
I, Kisan Marg, Tonk Phatak, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                ----Respondents

             S.B. Civil Writ Petition No. 15598 / 2017
Prem Devi Sahoo W/o Sh. Kanhiya Lal, by Caste Sahoo, Aged
About 70 Years, R/o Shop No. 82, Muktanand Nagar, Gopalpura
Byepass, Jaipur (Raj.)

                                                   ----Petitioner

                             Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                ----Respondents

            S.B. Civil Writ Petition No. 15600 / 2017
Prabhakar Saraswast S/o Sh. Dinesh Saraswat, by Caste Brahmin,
Aged About 52 Years, R/o Shop No. 70, Muktanand Nagar,
                              (11 of 13)
                                                  [ CW-15238/2017]



Gopalpura Byepass, Jaipur. (Raj.)

                                                   ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                 ----Respondents

             S.B. Civil Writ Petition No. 15601 / 2017
Vijay Pandy S/o Sh. J.C. Pandy, by Caste Brahmin, R/o Plot No.
316, Himmat Nagar, Gopalpura Bypass, Jaipur (Raj.)

                                                   ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                 ----Respondents

              S.B. Civil Writ Petition No. 15603 / 2017
Smt. Anita W/o Sh. Ramdhan Saini, by Caste Saini, Aged About 47
Years, R/o Ward No. 15, Kaswa Chaksu, Tehsil Chaksu, Distt.
Jaipur (Raj.)

                                                   ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
                               (12 of 13)
                                                    [ CW-15238/2017]



Authority, Jaipur.

                                                  ----Respondents

            S.B. Civil Writ Petition No. 15620 / 2017
1. Smt. Manhar Kumari Gauttam W/o Sh. Nirmal Kumar Gautam,
by Caste Brahmin, Aged About 72 Years, R/o Plot Plot No. 683, Jai
Bhawan Bandari Ka Nasik, Jaipur (Raj.)

2. Sh. Neeraj Kumar Gauttam S/o Sh. Nirmal Kumar Gauttam, by
Caste Brahmin, R/o Plot No. 683, Jai Bhawan Bandari Ka Nasik,
Jaipur (Raj.)

                                                    ----Petitioners

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur.

                                                  ----Respondents

             S.B. Civil Writ Petition No. 15630 / 2017
Smt. Kamla W/o Lt. Sh. Ramchandra, by Caste Jat, Aged About 90
Years, R/o 5/1, Malviya Nagar, Jaipur (raj.) Through Power of
Attorney Holder Smt. Savita Beniwal W/o Sh. Alok Kumar, Age
About 50 Years, by Caste Jat, R/o 5/1, Malviya Nagar, Jaipur (raj.)

                                                     ----Petitioner

                              Versus

1. State of Rajasthan Through Principal Secretary, Urban
Development & Housing Department, Govt. of Rajasthan,
Government Secretariat, Jaipur.

2. The Commissioner, Jaipur Development Authority, Jaipur.

3. The Conversion Officer, Zone No. 4, Jaipur Development
Authority, Jaipur

                                                  ----Respondents


_____________________________________________________
                                 (13 of 13)
                                                       [ CW-15238/2017]



For Petitioner(s)   :   Mr. MM Ranjan, Sr. Adv. with Ms. Nidhi
                        Mishra
                        Mr. Ashok Mehta, Sr. Adv.
                        Mr. Bharat Vyas
                        Mr. Sanjay Sharma
For Respondent(s) :     Mr. Amit Kuri
_____________________________________________________
            HON'BLE MR. JUSTICE M.N. BHANDARI
                              Judgment
18/09/2017

           After arguing the cases to some length, learned counsel

for the petitioners prayed for withdrawal of these writ petitions

pursuant to the instructions of their clients present in the court. It

is to avail the remedy of appeal before the Appellate Tribunal,

Jaipur Development Authority.




           In view of the prayer made above, I am not dealing

with any of the issues raised by learned counsel for petitioners.

The writ petitions are dismissed as withdrawn with liberty sought for.

A copy of this order be placed in each connected file.

(M.N. BHANDARI)J. Sunita/256-286