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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(1)The Chairperson and the members of Committee shall possess special knowledge in Child Psychology and Child Welfare. It shall be the duty of the State Government to provide them with periodic training in Child rights, Child psychology and Child Development to enable them to acquire special knowledge.