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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4) in Tamil Nadu Protection of Tanks and Eviction of Encroachment Rules, 2007

(4)As and when the boundary lines are demarcated by the survey officer, the officer referred to in sub-rule (3), shall arrange to fix the boundary stones on a permanent basis at desired locations and carry out appropriate measures to maintain the boundary lines without any external interference.