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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(d) in Meghalaya Protection of Catchment Areas Act, 1990

(d)'Critical catchment area' means the area from where springs, streams, rivulets and water heads originate and serve or can potentially serve the water supply system of any village or town or a group of them and the preservation of which is so vital for the life and health of the community;