Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(1) in The Orissa Advocates' Welfare Fund Act, 1987 (1)The Committee shall meet at least one in three calendar months or more often, if found necessary, to transact business under this Act or the Rules made thereunder.
