Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Bengal Presidency - Subsection Section 15(b) in The Bengal Ferries Act, 1885 (b)for regulating the time and manner at and in which the terms in which, and the person by whom, the tolls of such ferries may be leased by auction;
