Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Goa - Subsection Section 53(2) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (2)Every decision or order passed under this Act shall be recorded in the form of an order which shall state the reasons therefor.
