Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45B] [Entire Act] State of Andhra Pradesh - Subsection Section 45B(9) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (9)The FSA shall be implemented after 7 days of such publication.
