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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 84(2)(e) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(e)the maintenance and preservation of books of account, records and documents under clause (b) of section 10 ;