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[Cites 0, Cited by 0] [Section 31B] [Entire Act]

Bombay Presidency - Subsection

Section 31B(8) in The Bombay Nursing Council (Reorganisation) Order, 1962.

(8)in sub-section (6) of Section 33, for the words "the Bombay Nursing Council", he words "the Gujarat (Bombay area) Nursing Council or the Maharashtra (Bombay area) Nursing Council, as the case may be," shall be substituted.