Supreme Court - Daily Orders
M/S Primus Analytics Limited vs M/S Abl Bio Technologies Limited on 24 February, 2023
ITEM NO.27 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PUNEET SEHGAL
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1270/2022
M/S PRIMUS ANALYTICS LIMITED Petitioner(s)
VERSUS
M/S ABL BIO TECHNOLOGIES LIMITED & ANR. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 24-02-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Himinder Lal, AOR
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
Ld. Counsel for the petitioner is granted four weeks’ time, as last opportunity, for filing proof of publication in respect of respondent Nos.1 and 2.
List again on 14.4.2023.
PUNEET SEHGAL Registrar Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.02.25 11:14:30 IST Reason: