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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(6) in Distillery, Bottling and Warehouse Rules Made Under Madhya Pradesh Excise Act, 1915

(6)"Distillery" means the manufactory where spirits are distilled, compounded, blended, processed, fortified and/or diluted to produce wines or Indian made foreign liquor, Industrial alcohol, absolute alcohol and country spirit, and includes an operation for bottling of such liquors;