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[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

State of Gujarat - Subsection

Section 112(2)(iii) in Gujarat High Court Rules, 1993

(iii)In addition to the above items in sub-rule (i) the paper book of the regular second appeal shall contain also such other documents as the parties to the appeal may desire to rely on, or refer to, at the hearing of the appeal.