Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Kamlakar Haribhau Naik And Anr vs State Of Maharashtra Thr Revenue Dept. ... on 25 October, 2023

Author: Madhav

Bench: Madhav

                                                                                Board Sr.No.:-91

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8460 OF 2023

 Kamlakar Haribhau Naik And Anr               ....PETITIONER
            V/S
 State Of Maharashtra Thr Revenue Dept. And....RESPONDENT

Ors Mr. C. D. Mali, AGP for State CORAM : HON'BLE SHRI JUSTICE MADHAV J.

                               JAMDAR J
        DATE :                 25th October, 2023
 P.C. :

At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/12/2023. Ad-interim order, if any, to continue till then.

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/10/2023 ::: Downloaded on - 27/10/2023 03:55:56 :::