Bombay High Court
Kamlakar Haribhau Naik And Anr vs State Of Maharashtra Thr Revenue Dept. ... on 25 October, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-91
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8460 OF 2023
Kamlakar Haribhau Naik And Anr ....PETITIONER
V/S
State Of Maharashtra Thr Revenue Dept. And....RESPONDENT
Ors Mr. C. D. Mali, AGP for State CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 25th October, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 13/12/2023. Ad-interim order, if any, to continue till then.
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