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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Motor Vehicles Act, 1939

(2)A [driving licences] [Substituted by section 13, Act 100 of 1956, for 'licences' (w.e.f. 16-2-1957).] issued under this section shall specify the class or classes of vehicle which the holder is entitled to drive and the period for which he is so entitled.