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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(1)The employees of Regional Load Despatch Centres and National Load Despatch Centre and State Load dispatch Centres who acquire the certificate of basic level, specialist level and management level in their respective areas of specialization shall be allowed a fixed retainer-ship amount during the validity of such certificate period as per the following parameters:
SI. No. Certification Level Retainer-ship amount(in Rs. Per Month)
1 Basic 7500
2 Specialist 10000
3 Management 12000