Delhi High Court - Orders
Ntpc Limited vs M/S Patel Engineering on 14 January, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 504/2020 & IA No. 9388/2020 (stay)
And IA 591/2021
NTPC LIMITED ..... Petitioner
Through Mr Tarkeshwar Nath, Advocate.
versus
M/S PATEL ENGINEERING ..... Respondent
Through Mr Dayan Krishnan, Senior Advocate
with Mr Rishi Agrawal, Ms Shruti Arora,
Ms Sukrit Sethi, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 14.01.2021 [Hearing held through videoconferencing]
1. A request for an adjournment is made on behalf of Mr Tarkeshwar Nath, learned counsel appearing for the respondent.
2. At his request, list on 05.03.2021.
3. It is clarified that no further adjournment would be granted and this petition would be heard on the next date of hearing.
VIBHU BAKHRU, J JANUARY 14, 2021 pkv Signature Not Verified digitally signed by:DUSHYANT RAWAL