Karnataka High Court
Sri Javaregowda S/O Late Channegowda @ ... vs Sri Siddaiah S/O Late Channegowda @ ... on 19 January, 2012
Bench: K.L.Manjunath, L.Narayana Swamy
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is Be gi ie 8 "igste-no s it and decree is a4 od ay a em Caled aditioy shad 1e ted 2 revenue £5 ee 5 ae deat Bo oy ae.
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i egerd to U e f land:
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he Pp @ view that the s. 11 to ri esaid properties.
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