Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 34 in The Rajasthan Warehouses Rules, 1960 34. Period of licences granted to weighers, samplers and classifiers. - A licence issued to a weigher, sampler or classifier shall remain in force from the date on which it is granted till the 31st December following.
