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Allahabad High Court

M/S Kann Singh Brick Udyog Bahadar Pur, ... vs Commissioner Of Trade Tax, Lucknow on 18 January, 2010

Author: Bharati Sapru

Bench: Bharati Sapru

Court No. - 33

Case :- SALES/TRADE TAX REVISION No. - 268 of 2002
Petitioner :- M/S Kann Singh Brick Udyog Bahadar Pur, Saharanpur
Respondent :- Commissioner Of Trade Tax, Lucknow

Petitioner Counsel :- M. Manglik
Respondent Counsel :- S.C.

Hon'ble Bharati Sapru,J.

Sri Sandeep Chaudhary states that he has received instructions in this matter.

He may file counter affidavit within a week. List in the next cause list showing his name. Order Date :- 18.1.2010 S.P.