Allahabad High Court
M/S Kann Singh Brick Udyog Bahadar Pur, ... vs Commissioner Of Trade Tax, Lucknow on 18 January, 2010
Author: Bharati Sapru
Bench: Bharati Sapru
Court No. - 33 Case :- SALES/TRADE TAX REVISION No. - 268 of 2002 Petitioner :- M/S Kann Singh Brick Udyog Bahadar Pur, Saharanpur Respondent :- Commissioner Of Trade Tax, Lucknow Petitioner Counsel :- M. Manglik Respondent Counsel :- S.C. Hon'ble Bharati Sapru,J.
Sri Sandeep Chaudhary states that he has received instructions in this matter.
He may file counter affidavit within a week. List in the next cause list showing his name. Order Date :- 18.1.2010 S.P.