Allahabad High Court
Jagvir Singh @ Shali Kumar And 2 Others vs State Of U.P. And Another on 20 July, 2021
Author: Shamim Ahmed
Bench: Shamim Ahmed
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- APPLICATION U/S 482 No. - 7749 of 2021 Applicant :- Jagvir Singh @ Shali Kumar And 2 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Mohd. Ayub Counsel for Opposite Party :- G.A. Hon'ble Shamim Ahmed,J.
Mr. Mohammad Ayub, learned counsel for the applicants submits that he wants to annex some relevant papers which have not been annexed with the application and therefore, he does not want to press this application with liberty to file afresh.
As prayed, this application is dismissed as not pressed with liberty to file a fresh application annexing all relevant papers.
Order Date :- 20.7.2021 SP