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Allahabad High Court

Jagvir Singh @ Shali Kumar And 2 Others vs State Of U.P. And Another on 20 July, 2021

Author: Shamim Ahmed

Bench: Shamim Ahmed





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- APPLICATION U/S 482 No. - 7749 of 2021
 

 
Applicant :- Jagvir Singh @ Shali Kumar And 2 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Mohd. Ayub
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Shamim Ahmed,J.
 

Mr. Mohammad Ayub, learned counsel for the applicants submits that he wants to annex some relevant papers which have not been annexed with the application and therefore, he does not want to press this application with liberty to file afresh.

As prayed, this application is dismissed as not pressed with liberty to file a fresh application annexing all relevant papers.

Order Date :- 20.7.2021 SP