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Madhya Pradesh High Court

Manish Singh vs The State Of Madhya Pradesh on 12 January, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 The High Court Of Madhya Pradesh MCRC No. 52662 of 2021 (MANISH SINGH Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 12-01-2022 Heard through Video Conferencing.

List this case along with M.Cr.C.No.47914/2021 in the week commencing 07/02/2022.

Interim relief, if any, shall continue till the next date of hearing (SANJAY DWIVEDI) JUDGE sushma Signature Not Verified SAN Digitally signed by SUSHMA KUSHWAHA Date: 2022.01.14 12:01:29 IST