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State of Bihar - Section

Section 14 in The Bar Council of Bihar Election Rules, 1968

14. Returning Officer, Presiding Officer and Polling Officer.

(a)The Bar Council shall appoint the Returning Officer to conduct the election in manner hereinafter prescribed.
(b)The Returning Officer shall secure the nomination of Presiding' Officer and Polling Officers by orders made by the Executive Committee.
(c)The Presiding Officers and Polling Officers shall be detailed by the Returning Officer.
(d)The Presiding Officer shall conduct the election at the Polling Booth to which he is so detailed.
(e)The Polling Officers allotted to each Polling Station shall assist the Presiding Officer at the Polling Station in exercising his functions.
(f)Any Polling Officer, if so directed by Presiding Officer, shall perform all or any of the functions of the Presiding Officer and for such time as may be necessary:
Provided that no candidate shall be appointed either as Returning Officer or Polling Officer.