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State of Odisha - Section

Section 28 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

28. Demarcation of Chaka in the field.

- As soon as may be after the confirmation of the provisional consolidation scheme under Sub-Section (1) of Section 21, but not later than the final consolidation scheme coming into force under Sub-section (2) of Section 22, the Assistant Consolidation Officer shall have the "Chaka" properly demarcated on the ground in accordance with the consolidation scheme as confirmed.