Section 33(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(a)as to the cause of any accident affecting the safety of the public, which may have bet occasioned by, or in connection with the generation, transmission, supply or use of energy, or

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State of Jammu-Kashmir - Subsection

Section 33(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)