Section 80(2)(c) in The Gujarat Municipalities Act, 1963

[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Gujarat - Subsection

Section 80(2)(c) in The Gujarat Municipalities Act, 1963

(c)All public sewers and drains; all sewers, drains, tunnels, culverts, gutters and water-courses in, alongside or under any street, and all works, materials and things appertaining thereto; all dust, dirt, dung, ashes, refuse, animal matter, filth or rubbish of any kind collected by the municipality from the streets, houses, privies, sewers, cesspools or elsewhere.

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State of Gujarat - Subsection

Section 80(2)(c) in The Gujarat Municipalities Act, 1963