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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(2) in The Estates Partition Act, 1897

(2)It extends to the [States of West Bengal and Bihar and that part of the State of Orissa which on the eighth day of December, 1897, was] [Words substituted by the Indian independence (Adaptation of Bengal and Punjab Acts) Order, 1948, and the Adaptation of Laws Order, 1950, respectively.] [* * *] [Words omitted by the Government of India (Adaptation of Indian Laws) Order, 1937.] under the administration of the Lieutenant-Governor of Bengal; and