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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)The Chancellor shall upon receipt of a proposal from the Vice-Chancellor, nominate one Eminent Agricultural Scientist on the Executive Council. He shall become a member of the Executive Council for three years from the date of his nomination.