Section 13(3)(vii) in The Jammu and Kashmir State Board of Technical Education Act, 2002

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State of Jammu-Kashmir - Subsection

Section 13(3)(vii) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(vii)to withdraw affiliation of any institution which is unable to adhere to or make a provision for standards of staff, instruction, equipment or build, laid down by the Board or on its failure to observance conditions of affiliation to the satisfaction of the Board :

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State of Jammu-Kashmir - Subsection

Section 13(3)(vii) in The Jammu and Kashmir State Board of Technical Education Act, 2002