Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in The Bengal Suppression Of Immoral Traffic Act, 1933 2. Repeals. - The enactments specified in the Schedule are hereby repealed [* *] [Words 'or amended' repealed by Bengal Act 1 of 1939.] to the extent noted against each.
