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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(n) in The Punjab Factory Rules, 1952

(n)[ recognised university or institution means -] [Inserted by Punjab Government No. G.S.R.74/C.A.-63/48/Section 112/Amd. (II)/71, dated the 18th November, 1971.]
(i)an university incorporated by law in any of the States of India; or
(ii)in the case of a degree or diploma obtained as a result of examination held before the 15th August, 1947, the Punjab, Sind or Dacca University, or
(iii)any other university or institution which is declared by the Government to be recognised university or institution for the purposes of these rules.]