Supreme Court - Daily Orders
State Of U.P. vs Rajesh Kumar Pandey . on 14 October, 2015
Bench: Madan B. Lokur, S.A. Bobde
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL Nos. 7792-7810/2011
STATE OF U.P. & ORS. Appellant(s)
VERSUS
RAJESH KUMAR PANDEY & ORS. Respondent(s)
O R D E R
Heard learned counsel for the parties.
We are not inclined to interfere with the order passed by the High Court.
The civil appeals are accordingly dismissed.
…....................J. [Madan B. Lokur] …....................J. [S.A. BOBDE] NEW DELHI OCTOBER 14, 2015 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.10.16 05:41:23 IST Reason: 1 ITEM NO.106 COURT NO.9 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 7792-7810/2011 STATE OF U.P. & ORS. Appellant(s) VERSUS RAJESH KUMAR PANDEY & ORS. Respondent(s) (with appln. (s) for stay and permission to file additional documents and office report) Date : 14/10/2015 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE S.A. BOBDE For Appellant(s) Mr. P.N. Mishra, Sr. Adv.
Mr. Ashutosh Kr. Sharma, Adv. Mr. Gaurav Dhingra,Adv.
For Respondent(s) Mr. Rakesh K. Khanna, Sr. Adv.
Mr. Rakesh Mishra,Adv.
Mr. Ankit Mishra, Adv.
Ms. Shefali Jain, Adv.
Mr. Sharya, Adv.
Mrs Lalita Kaushik,Adv. Mr. N. Gupta, Sr. Adv.
Mr. Mukesh Verma, Adv.
Mr. Pawan Kumar Shukla, Adv. Mr. T. Gupta, Adv.
Mr. Yash Pal Dhingra,Adv.
UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties.
The civil appeals are dismissed in terms of the signed order.
Pending applications are disposed of.
(Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master [Signed order is placed on the file] 2