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[Cites 0, Cited by 1] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(e) in The Tamil Nadu Co-Operative Societies Act, 1983

(e)the proposed bye-laws of the society are not contrary to the provisions of this Act or the rules or to the co-operative principles or to any other law applicable to the society;