Supreme Court - Daily Orders
Sanjay Kundu vs Commissioner Of Income Tax on 6 November, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.30 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32927/2017
(Arising out of impugned final judgment and order dated 15-05-2017
in CWP No. 27253/2016 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SANJAY KUNDU Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
( IA No.110817/2017-CONDONATION OF DELAY IN FILING)
Date : 06-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Narender Hooda, Sr. Adv.
Mr. Aviral Dhirendra, Adv.
Mr. Vikas Saharan, Adv.
Dr. Surender Singh Hooda, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.11.06 17:09:38 IST Reason: