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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(b) in The West Bengal Home Guards Act, 1962

(b)the organisation, enrolment, training, conditions of service, duties, discipline, arms, accoutrements and clothing of volunteers of the Home Guard and the manner in which they may be called out for service;